Tasneem Haidar Khan vs State Of U.P. And 10 Others
2019 Latest Caselaw 2519 ALL

Citation : 2019 Latest Caselaw 2519 ALL
Judgement Date : 4 April, 2019

Allahabad High Court

Tasneem Haidar Khan vs State Of U.P. And 10 Others on 4 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 2190 of 2019
 

 
Petitioner :- Tasneem Haidar Khan
 
Respondent :- State Of U.P. And 10 Others
 
Counsel for Petitioner :- R. K. Singh Kaosik
 
Counsel for Respondent :- C.S.C.,Kundan Kumar,Mrigraj Singh,Rakhi Kumari,Ali Hasan
 

 
Hon'ble Prakash Padia,J.

Supplementary affidavit filed today is taken on record.

On request of Mr. Ali Hasan, learned counsel for the respondents no.7 to 9, put up on 11.4.2019 in the additional cause list.

Order Date :- 4.4.2019

Pramod Tripathi

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