Smt. Shiksha vs State Of U.P. And 3 Others
2019 Latest Caselaw 2517 ALL

Citation : 2019 Latest Caselaw 2517 ALL
Judgement Date : 4 April, 2019

Allahabad High Court

Smt. Shiksha vs State Of U.P. And 3 Others on 4 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3538 of 2019
 

 
Petitioner :- Smt. Shiksha
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Paras Nath Singh
 
Counsel for Respondent :- C.S.C.,Shashi Kant Verma
 

 
Hon'ble Prakash Padia,J.

In terms of the order passed by this Court, instructions received by the Mr. S. K. Verma, learned counsel for the respondent was placed before this Court, which is taken on record.

In the circumstances, counter affidavit be filed by all the respondents within three weeks. Rejoinder affidavit may be filed within two weeks' thereafter.

List in the last week of May, 2019.

Order Date :- 4.4.2019

Pramod Tripathi

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