Durgesh Narain Srivastava And ... vs State Of U.P.
2019 Latest Caselaw 2494 ALL

Citation : 2019 Latest Caselaw 2494 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Durgesh Narain Srivastava And ... vs State Of U.P. on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- APPLICATION U/S 482 No. - 6407 of 2002
 

 
Applicant :- Durgesh Narain Srivastava And Others
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Usha Kiran
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Manoj Kumar Gupta,J.

Ms. Usha Kiran, counsel for the applicants prays for matter being passed over to enable her to examine as to how the other connected matter i.e., Criminal Misc. Application No.3679 of 2003 has got any relevance.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

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