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Smt. Hiramani Singh And Another vs Amardev And Another
2019 Latest Caselaw 2483 ALL

Citation : 2019 Latest Caselaw 2483 ALL
Judgement Date : 3 April, 2019

Allahabad High Court
Smt. Hiramani Singh And Another vs Amardev And Another on 3 April, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 209 of 2008
 

 
Revisionist :- Smt. Hiramani Singh And Another
 
Opposite Party :- Amardev And Another
 
Counsel for Revisionist :- R.P. Singh,Arun Kumar,Satyendra Kumar Singh,Suresh Chandra Verma
 
Counsel for Opposite Party :- Dharamveer Jaiswal
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Suresh Chandra Verma , counsel for the revisionists.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

 

 

 
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