Smt. Hema vs Shri Ram Sharan
2019 Latest Caselaw 2482 ALL

Citation : 2019 Latest Caselaw 2482 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Smt. Hema vs Shri Ram Sharan on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 383 of 1999
 

 
Revisionist :- Smt. Hema
 
Opposite Party :- Shri Ram Sharan
 
Counsel for Revisionist :- K.K.Arora
 
Counsel for Opposite Party :- Pushkar Mehrotra,P.K. Jain,Rajiv Gupta
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri KK Arora, counsel for the revisionist.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

Download the LatestLaws.com Mobile App