Rakesh Kumar Sharma vs Jagish Narain Mishra
2019 Latest Caselaw 2480 ALL

Citation : 2019 Latest Caselaw 2480 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Rakesh Kumar Sharma vs Jagish Narain Mishra on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION No. - 218 of 2016
 

 
Revisionist :- Rakesh Kumar Sharma
 
Opposite Party :- Jagish Narain Mishra
 
Counsel for Revisionist :- Anil Kumar Mehrotra
 
Counsel for Opposite Party :- Arun Kumar Shukla
 

 
Hon'ble Manoj Kumar Gupta,J.

Pleadings have been exchanged between the parties.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

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