U.P. State Handloom Corp. Ltd. vs Punit Kishore Mishra
2019 Latest Caselaw 2479 ALL

Citation : 2019 Latest Caselaw 2479 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

U.P. State Handloom Corp. Ltd. vs Punit Kishore Mishra on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION No. - 152 of 2014
 

 
Revisionist :- U.P. State Handloom Corp. Ltd.
 
Opposite Party :- Punit Kishore Mishra
 
Counsel for Revisionist :- Shiv Nath Singh,Satyam Singh
 
Counsel for Opposite Party :- B.B. Jauhari,Narendra Mohan
 

 
Hon'ble Manoj Kumar Gupta,J.

On request made on behalf of the revisionist, the case is passed over for a day.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

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