Anshu Rani vs State Of U P And 2 Others
2019 Latest Caselaw 2476 ALL

Citation : 2019 Latest Caselaw 2476 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Anshu Rani vs State Of U P And 2 Others on 3 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3486 of 2019
 

 
Petitioner :- Anshu Rani
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Avadhesh Pratap Singh
 
Counsel for Respondent :- C.S.C.,Prem Prakash Yadav
 

 
Hon'ble Prakash Padia,J.

Rejoinder affidavit filed today is taken on record.

Heard learned counsel for the parties.

Judgement reserved.

Order Date :- 3.4.2019

Pramod Tripathi

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