Milan Kumar Saxena vs Totaram Vishmbhar Nath Bhargava ...
2019 Latest Caselaw 2463 ALL

Citation : 2019 Latest Caselaw 2463 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Milan Kumar Saxena vs Totaram Vishmbhar Nath Bhargava ... on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 42217 of 2016
 

 
Petitioner :- Milan Kumar Saxena
 
Respondent :- Totaram Vishmbhar Nath Bhargava And Anr.
 
Counsel for Petitioner :- Saurabh Srivastava
 
Counsel for Respondent :- Sanjeev Kumar Trivedi,Madan Mohan,P.S. Verma,Sunil Kumar
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the respondents Sri Sunil Kumar has sent illness slip.

List in the next cause list.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

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