Sone Lal Dead And Others vs Upper Distt. Judge And Others
2019 Latest Caselaw 2461 ALL

Citation : 2019 Latest Caselaw 2461 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Sone Lal Dead And Others vs Upper Distt. Judge And Others on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 12065 of 2010
 

 
Petitioner :- Sone Lal Dead And Others
 
Respondent :- Upper Distt. Judge And Others
 
Counsel for Petitioner :- Sunil Srivastava
 
Counsel for Respondent :- SC
 

 
Hon'ble Manoj Kumar Gupta,J.

Civil Misc. Delay Condonation Application No.90132 and Substitution Application No.90135 of 2016

Issue notice to the proposed heirs of the deceased respondent no.3.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

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