Ajay Kumar Gupta And Others vs Pradeep Kumar Chaubey
2019 Latest Caselaw 2457 ALL

Citation : 2019 Latest Caselaw 2457 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Ajay Kumar Gupta And Others vs Pradeep Kumar Chaubey on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 41363 of 2010
 

 
Petitioner :- Ajay Kumar Gupta And Others
 
Respondent :- Pradeep Kumar Chaubey
 
Counsel for Petitioner :- Prashant Pandey,S. N. Tripathi
 
Counsel for Respondent :- P.R.Maurya
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Prashant Pandey, counsel for the petitioners.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

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