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Dr. Anwar Haseeb Khan And Others vs Jain Sabha Amroha Thru Its ...
2019 Latest Caselaw 2456 ALL

Citation : 2019 Latest Caselaw 2456 ALL
Judgement Date : 3 April, 2019

Allahabad High Court
Dr. Anwar Haseeb Khan And Others vs Jain Sabha Amroha Thru Its ... on 3 April, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 26289 of 2009
 

 
Petitioner :- Dr. Anwar Haseeb Khan And Others
 
Respondent :- Jain Sabha Amroha Thru Its President
 
Counsel for Petitioner :- Shamim Ahmad,M.A. Qadeer,Tawvab Ahmed Khan
 
Counsel for Respondent :- Nalin Kumar Sharma,Aditya Prasad Mishra,V.P. Mishra,Ved Prakash
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri T.A. Khan, counsel for the petitioners.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

 

 

 
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