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Smt. Shahida Sareen And Others vs Afsar Husain
2019 Latest Caselaw 2452 ALL

Citation : 2019 Latest Caselaw 2452 ALL
Judgement Date : 3 April, 2019

Allahabad High Court
Smt. Shahida Sareen And Others vs Afsar Husain on 3 April, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 66234 of 2009
 

 
Petitioner :- Smt. Shahida Sareen And Others
 
Respondent :- Afsar Husain
 
Counsel for Petitioner :- Siddhartha Srivastava,Mohammad Farooq
 
Counsel for Respondent :- Aditya Kumar Tripathi,Sanjay Pratap Bahadur
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioners states that his rejoinder affidavit is under preparation.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

 

 

 
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