Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kishan Lal And Another vs Rent Control And Eviction ...
2019 Latest Caselaw 2448 ALL

Citation : 2019 Latest Caselaw 2448 ALL
Judgement Date : 3 April, 2019

Allahabad High Court
Kishan Lal And Another vs Rent Control And Eviction ... on 3 April, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 28084 of 2007
 

 
Petitioner :- Kishan Lal And Another
 
Respondent :- Rent Control And Eviction Officer/Adm Civil Supp. And Others
 
Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Respondent :- R.S. Maurya,A.K.Srivastava,R.K. Pandey,Vivek Kumar Tripathi
 

 
Hon'ble Manoj Kumar Gupta,J.

There is a request for adjournment on behalf of counsel for the petitioners.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter