Smt. Geeta Sadana And Others vs Nand Kishore Kanodiya And Others
2019 Latest Caselaw 2447 ALL

Citation : 2019 Latest Caselaw 2447 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Smt. Geeta Sadana And Others vs Nand Kishore Kanodiya And Others on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 66811 of 2008
 

 
Petitioner :- Smt. Geeta Sadana And Others
 
Respondent :- Nand Kishore Kanodiya And Others
 
Counsel for Petitioner :- A.N. Sinha,Prateek Sinha
 
Counsel for Respondent :- Arvind Srivastava,Ankush Tandon,J.P. Singh,S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Steps taken.

Office to proceed.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

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