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Smt. Geeta Mishra And 2 Others vs State Of U.P. And Another
2019 Latest Caselaw 2445 ALL

Citation : 2019 Latest Caselaw 2445 ALL
Judgement Date : 3 April, 2019

Allahabad High Court
Smt. Geeta Mishra And 2 Others vs State Of U.P. And Another on 3 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 10698 of 2019
 
Applicant :- Smt. Geeta Mishra And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Nipun Singh,Abhishek Kumar Singh
 
Counsel for Opposite Party :- G.A.,Kuldeep Saxena
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Vijit Saxena-Advocate appears for respondent. He prays for and is granted two weeks time to file reply.

As the petitioners are lady, no coercive action shall be taken against the petitioner till 18.4.2019. As there are civil disputes already pending, the parties may remain present for via media conciliation if possible on the said date.

List on 18.4.2019 showing the name of Sri Vijit Saxena as counsel for respondent.

Order Date :- 3.4.2019/Mukesh

 

 

 
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