Vushnu Kumar vs Dinesh Gautam And Others
2019 Latest Caselaw 2441 ALL

Citation : 2019 Latest Caselaw 2441 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Vushnu Kumar vs Dinesh Gautam And Others on 3 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 351 of 1997
 

 
Appellant :- Vushnu Kumar
 
Respondent :- Dinesh Gautam And Others
 
Counsel for Appellant :- A.K.Goyal
 
Counsel for Respondent :- R. Chaddha,P.K. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri R.K. Singh-Advocate has sought adjournment on the ground of illness.

List on 6.5.2019.

Order Date :- 3.4.2019

Mukesh

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