Citation : 2019 Latest Caselaw 2439 ALL
Judgement Date : 3 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- FIRST APPEAL FROM ORDER No. - 222 of 1996 Appellant :- Surendra Pal Singh Respondent :- Ram Niwas Agrawal And Others Counsel for Appellant :- M.Jain Counsel for Respondent :- Hon'ble Dr. Kaushal Jayendra Thaker,J.
Learned counsel for the respondent has sent illness slip.
List on 9.4.2019.
Order Date :- 3.4.2019
Mukesh
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