Sardar Sarnagat Singh vs Ram Prasad Kushwaha And Another
2019 Latest Caselaw 2435 ALL

Citation : 2019 Latest Caselaw 2435 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Sardar Sarnagat Singh vs Ram Prasad Kushwaha And Another on 3 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1289 of 1990
 

 
Appellant :- Sardar Sarnagat Singh
 
Respondent :- Ram Prasad Kushwaha And Another
 
Counsel for Appellant :- Satish Chandra Srivastava
 
Counsel for Respondent :- K.K.Dubey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Await for service.

Sri K.K. Dubey-Advocate is present.

List on 16.4.2019.

Order Date :- 3.4.2019

Mukesh

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