Rahul Sharma vs Prerna Sharma
2019 Latest Caselaw 2434 ALL

Citation : 2019 Latest Caselaw 2434 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Rahul Sharma vs Prerna Sharma on 3 April, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 195 of 2018
 

 
Appellant :- Rahul Sharma
 
Respondent :- Prerna Sharma
 
Counsel for Appellant :- Manoj Kumar Bhatt,Arun Kumar Sharma
 
Counsel for Respondent :- Rahul Pandey,Ankit Kapoor,Anshu Chaudhary,Rahul Pandey,S. Kumar Sharma
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case in the next cause list.

Order Date :- 3.4.2019

RCT/-

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