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Smt. Mamta Dixit vs Shri Shailesh Dixit
2019 Latest Caselaw 2432 ALL

Citation : 2019 Latest Caselaw 2432 ALL
Judgement Date : 3 April, 2019

Allahabad High Court
Smt. Mamta Dixit vs Shri Shailesh Dixit on 3 April, 2019
Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 75 of 2017
 

 
Appellant :- Smt. Mamta Dixit
 
Respondent :- Shri Shailesh Dixit
 
Counsel for Appellant :- Chandra Keshwar Singh
 
Counsel for Respondent :- Abhishek Tripathi
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case on 10.4.2019.

Order Date :- 3.4.2019

RCT/-

 

 

 
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