Agra Development Authority vs Bundu Khan And 4 Othrs.
2019 Latest Caselaw 2431 ALL

Citation : 2019 Latest Caselaw 2431 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Agra Development Authority vs Bundu Khan And 4 Othrs. on 3 April, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 829 of 2017
 

 
Appellant :- Agra Development Authority
 
Respondent :- Bundu Khan And 4 Othrs.
 
Counsel for Appellant :- Suresh C. Dwivedi,Rahul Agarwal,Sr. Advocate
 
Counsel for Respondent :- Rahul Agarwal
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case on 10.4.2019.

Order Date :- 3.4.2019

RCT/-

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