Smt. Anita vs Amarjeet Singh Alias Neetu And ...
2019 Latest Caselaw 2430 ALL

Citation : 2019 Latest Caselaw 2430 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Smt. Anita vs Amarjeet Singh Alias Neetu And ... on 3 April, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 158 of 2016
 

 
Appellant :- Smt. Anita
 
Respondent :- Amarjeet Singh Alias Neetu And Another
 
Counsel for Appellant :- Hare Ram Tripathi,Alka Srivastava,Hare Ram Tripathi,Jitendra Singh,Santosh Kumar Srivastava,T.K. Mishra
 
Counsel for Respondent :- Amit Kumar Chaudhary,Sumit Goyal,Yogesh Kumar Singh
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case in the next cause list.

Order Date :- 3.4.2019

RCT/-

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