A.D.A. Ratnam vs Smt. Sujatha Ratnam
2019 Latest Caselaw 2426 ALL

Citation : 2019 Latest Caselaw 2426 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

A.D.A. Ratnam vs Smt. Sujatha Ratnam on 3 April, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 483 of 2015
 

 
Appellant :- A.D.A. Ratnam
 
Respondent :- Smt. Sujatha Ratnam
 
Counsel for Appellant :- Manish Goyal,Ankita Jain,Manish Goyal
 
Counsel for Respondent :- Samit Gopal,Sumit Daga
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case on 24.4.2019.

Order Date :- 3.4.2019

RCT/-

Download the LatestLaws.com Mobile App