Girish Shanker Sharma vs State Of U.P. And 4 Others
2019 Latest Caselaw 2425 ALL

Citation : 2019 Latest Caselaw 2425 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Girish Shanker Sharma vs State Of U.P. And 4 Others on 3 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 2936 of 2019
 

 
Petitioner :- Girish Shanker Sharma
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ashutosh Kumar Tiwari,Hemendra Pratap Singh,Sandeep Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Ram Bilas Yadav
 

 
Hon'ble Prakash Padia,J.

Rejoinder affidavit filed today is taken on record.

List on 10.4.2019.

Order Date :- 3.4.2019

Pramod Tripathi

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