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Nisha Chandel vs State Of U.P. And Another
2019 Latest Caselaw 2423 ALL

Citation : 2019 Latest Caselaw 2423 ALL
Judgement Date : 3 April, 2019

Allahabad High Court
Nisha Chandel vs State Of U.P. And Another on 3 April, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3954 of 2019
 

 
Petitioner :- Nisha Chandel
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Amit Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

In terms of the order passed by this Court, the instructions were placed by Smt. Praveen Shukla, learned Standing Counsel, which is taken on record.

Connect and list along-with Writ A No.3378 of 2019 (Ranjana Tripathi Vs. State of U.P. and others) on 10.4.2019.

Order Date :- 3.4.2019

Pramod Tripathi

 

 

 
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