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Ajay Kumar Kashyap vs State Of U P And 3 Others
2019 Latest Caselaw 2418 ALL

Citation : 2019 Latest Caselaw 2418 ALL
Judgement Date : 3 April, 2019

Allahabad High Court
Ajay Kumar Kashyap vs State Of U P And 3 Others on 3 April, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3474 of 2019
 

 
Petitioner :- Ajay Kumar Kashyap
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Shivendu Ojha,Shatrughan Sonwal,Sr. Advocate
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

Connect with Writ A No.19271of 2011 (Rajpati Mishra and others Vs. Union of India and others).

List on 10.4.2019.

Order Date :- 3.4.2019

Pramod Tripathi

 

 

 
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