C/M Janta Madhyamik Vidyalaya, ... vs State Of U.P.And 2 Others
2019 Latest Caselaw 2413 ALL

Citation : 2019 Latest Caselaw 2413 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

C/M Janta Madhyamik Vidyalaya, ... vs State Of U.P.And 2 Others on 3 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 25446 of 2018
 

 
Petitioner :- C/M Janta Madhyamik Vidyalaya, Auraiya
 
Respondent :- State Of U.P.And 2 Others
 
Counsel for Petitioner :- Yogesh Kumar Saxena
 
Counsel for Respondent :- C.S.C.,Arun Kumar,Shravan Kumar Panday
 

 
Hon'ble Prakash Padia,J.

Put up day-after-tomorrow i.e. on 5.4.2019 in the additional cause list.

Order Date :- 3.4.2019

Pramod Tripathi

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