Pati Ram Rajpoot vs State Of U.P. And 3 Others
2019 Latest Caselaw 2408 ALL

Citation : 2019 Latest Caselaw 2408 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Pati Ram Rajpoot vs State Of U.P. And 3 Others on 3 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 14980 of 2016
 

 
Petitioner :- Pati Ram Rajpoot
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Yogesh Kumar Saxena,Y.K. Srivastava
 
Counsel for Respondent :- C.S.C.,S.K. Pandey
 

 
Hon'ble Prakash Padia,J.

Due to paucity of time, the case could not be taken up today.

On the request of learned counsel for the petitioner, list on 24.4.2019.

Order Date :- 3.4.2019

Pramod Tripathi

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