Shri Ram Janki Ji Maharaj Virajman ... vs Sri Vishnu Barar Deceased And ...
2019 Latest Caselaw 2406 ALL

Citation : 2019 Latest Caselaw 2406 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Shri Ram Janki Ji Maharaj Virajman ... vs Sri Vishnu Barar Deceased And ... on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 16164 of 2010
 

 
Petitioner :- Shri Ram Janki Ji Maharaj Virajman Mandir
 
Respondent :- Sri Vishnu Barar Deceased And Others
 
Counsel for Petitioner :- Sanjay Agrawal,B.N. Agarwal
 

 
Hon'ble Manoj Kumar Gupta,J.

Re: Civil Misc. Amendment Application No.351539 of 2015

Heard counsel for the petitioner.

The amendment application is allowed.

Counsel for the petitioner is permitted to incorporate the amendment during course of the day.

Re: Civil Misc. Substitution Application No.297727 of 2017

Issue notice to the respondents returnable at an early date.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

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