Smt. Kusuma Devi And Others vs Surjeet Singh And Others
2019 Latest Caselaw 2397 ALL

Citation : 2019 Latest Caselaw 2397 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Smt. Kusuma Devi And Others vs Surjeet Singh And Others on 3 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3623 of 2004
 

 
Appellant :- Smt. Kusuma Devi And Others
 
Respondent :- Surjeet Singh And Others
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- S.K. Mehrotra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 10.4.2019 for final disposal showing the name of Sri S.K.Mehrotra-Advocate in the connected matter.

Order Date :- 3.4.2019

Mukesh

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