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Waqf-Alal-Aulad Mohd. Mateen vs A.D.J. Court No. 7 Meerut And ...
2019 Latest Caselaw 2389 ALL

Citation : 2019 Latest Caselaw 2389 ALL
Judgement Date : 3 April, 2019

Allahabad High Court
Waqf-Alal-Aulad Mohd. Mateen vs A.D.J. Court No. 7 Meerut And ... on 3 April, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 65752 of 2008
 

 
Petitioner :- Waqf-Alal-Aulad Mohd. Mateen
 
Respondent :- A.D.J. Court No. 7 Meerut And Others
 
Counsel for Petitioner :- Mohd. Isa Khan,Jeetendra Singh,Ravi Shankar Prasad,Satish Kumar Rai
 
Counsel for Respondent :- Neeraj Dubey,S.C.,S.D.Dubey
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of S.D. Dubey, counsel for the respondents.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

 

 

 
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