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Shyam Sunder Agrawal vs Smt. Geeta Devi And 3 Others
2019 Latest Caselaw 2380 ALL

Citation : 2019 Latest Caselaw 2380 ALL
Judgement Date : 2 April, 2019

Allahabad High Court
Shyam Sunder Agrawal vs Smt. Geeta Devi And 3 Others on 2 April, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 7864 of 2018
 

 
Petitioner :- Shyam Sunder Agrawal
 
Respondent :- Smt. Geeta Devi And 3 Others
 
Counsel for Petitioner :- C.K.Parekh,Kamal Kumar Singh
 
Counsel for Respondent :- Vijay Kumar
 

 
Hon'ble Manoj Kumar Gupta,J.

Rejoinder affidavit filed today is taken on record.

List in the next cause list.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 2.4.2019

skv

 

 

 
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