C/M, Vivekanand Poorva Madhyamik ... vs State Of U.P. Thru. Secy, Basic ...
2019 Latest Caselaw 2359 ALL

Citation : 2019 Latest Caselaw 2359 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

C/M, Vivekanand Poorva Madhyamik ... vs State Of U.P. Thru. Secy, Basic ... on 2 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 9150 of 2019
 
Petitioner :- C/M, Vivekanand Poorva Madhyamik Vidyalaya, Thru. Manager
 
Respondent :- State Of U.P. Thru. Secy, Basic Education & Ors.
 
Counsel for Petitioner :- Dinesh Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the parties.

Learned counsel for the petitioner has submitted that an identical writ petition bearing Writ Petition No.8993 (S/S) of 2019 is listed on 09.04.2019, therefore, this writ petition may be listed along with the aforesaid writ petition.

List this writ petition along with Writ Petition No.8993 (S/S) of 2019.

In the meantime, the learned Additional Chief Standing Counsel may seek instructions in the matter.

Order Date :- 2.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

C/M, Vivekanand Poorva Madhyamik ... vs State Of U.P. Thru. Secy, Basic ...
2019 Latest Caselaw 2359 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

C/M, Vivekanand Poorva Madhyamik ... vs State Of U.P. Thru. Secy, Basic ...2019 Latest Caselaw 2359 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

C/M, Vivekanand Poorva Madhyamik ... vs State Of U.P. Thru. Secy, Basic ...
2019 Latest Caselaw 2359 ALL