Sanjay Chaddha vs Sita Ram Bijpuriya And 4 Others
2019 Latest Caselaw 2358 ALL

Citation : 2019 Latest Caselaw 2358 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Sanjay Chaddha vs Sita Ram Bijpuriya And 4 Others on 2 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 1554 of 2019
 

 
Petitioner :- Sanjay Chaddha
 
Respondent :- Sita Ram Bijpuriya And 4 Others
 
Counsel for Petitioner :- Arvind Srivastava
 
Counsel for Respondent :- Pankaj Saksena
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the respondents states that his counter affidavit is under preparation.

List after two weeks.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 2.4.2019

skv

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