Raees Ahmad And 2 Ors. vs The Prescribed Authority And 14 ...
2019 Latest Caselaw 2355 ALL

Citation : 2019 Latest Caselaw 2355 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Raees Ahmad And 2 Ors. vs The Prescribed Authority And 14 ... on 2 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 3964 of 2015
 

 
Petitioner :- Raees Ahmad And 2 Ors.
 
Respondent :- The Prescribed Authority And 14 Ors.
 
Counsel for Petitioner :- Mohammad Hisham Qadeer,M.A. Qadeer
 
Counsel for Respondent :- Gulrez Khan,J.H. Khan
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Atul Dayal has filed his appearance on behalf of the petitioners.

As prayed list in the next cause list, showing his name as counsel for the petitioners.

(Manoj Kumar Gupta, J.)

Order Date :- 2.4.2019

skv

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