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Smt. Mukhtar Begum vs Smt. Shakeela Begum And Another
2019 Latest Caselaw 2354 ALL

Citation : 2019 Latest Caselaw 2354 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Smt. Mukhtar Begum vs Smt. Shakeela Begum And Another on 2 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Reserved
 
Court No. - 19
 
Case :- WRIT - A No. - 14822 of 2014
 
Petitioner :- Smt. Mukhtar Begum
 
Respondent :- Smt. Shakeela Begum And Another
 
Counsel for Petitioner :- Manish Tandon,Atul Dayal
 
Counsel for Respondent :- J.P.Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Allowed.

For detailed order, see order of date passed in leading Writ-A No.14826 of 2014 Smt. Mukhtar Begum Vs. Abdul Gaffar.

A certified copy of the order passed in Writ-A No.14826 of 2014 shall accompany a certified copy of this order.

(Manoj Kumar Gupta, J)

Order Date :- 2.4.2019

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Smt. Mukhtar Begum vs Smt. Shakeela Begum And Another
2019 Latest Caselaw 2354 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Mukhtar Begum vs Smt. Shakeela Begum And Another2019 Latest Caselaw 2354 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Mukhtar Begum vs Smt. Shakeela Begum And Another
2019 Latest Caselaw 2354 ALL