Raees Ahmad vs Nasir Uddin
2019 Latest Caselaw 2353 ALL

Citation : 2019 Latest Caselaw 2353 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Raees Ahmad vs Nasir Uddin on 2 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 37087 of 2014
 

 
Petitioner :- Raees Ahmad
 
Respondent :- Nasir Uddin
 
Counsel for Petitioner :- Mohammad Hisham Qadeer,M.A. Qadeer
 
Counsel for Respondent :- J.H. Khan,Gulrez Khan
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Atul Dayal has filed his appearance on behalf of the petitioner.

As prayed list in the next cause list, showing his name as counsel for the petitioner.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 2.4.2019

skv

Download the LatestLaws.com Mobile App