Shri Ram Laxmi Narain Marwari ... vs Addl.District Judge Varansi And ...
2019 Latest Caselaw 2351 ALL

Citation : 2019 Latest Caselaw 2351 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Shri Ram Laxmi Narain Marwari ... vs Addl.District Judge Varansi And ... on 2 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 70924 of 2009
 

 
Petitioner :- Shri Ram Laxmi Narain Marwari Hindu Hostital
 
Respondent :- Addl.District Judge Varansi And Another
 
Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kr. Singh
 
Counsel for Respondent :- M.K.Singh,V.K. Birla
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Ajay Kumar Singh, counsel for the petitioner is present. He states that his rejoinder affidavit is ready but it could not be served as counsel for the respondents is not present.

List in the next cause list.

In the meantime, rejoinder affidavit shall be filed.

(Manoj Kumar Gupta, J.)

Order Date :- 2.4.2019

skv

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