Shailendra Kumar vs Pankaj Singh And Others
2019 Latest Caselaw 2342 ALL

Citation : 2019 Latest Caselaw 2342 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Shailendra Kumar vs Pankaj Singh And Others on 2 April, 2019

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT No. - 2789 of 2013
 

 
Applicant :- Shailendra Kumar
 
Opposite Party :- Pankaj Singh And Others
 
Counsel for Applicant :- Manzar Ali Khan
 

 
Hon'ble Vivek Chaudhary,J.

Case is called out in revised list. No one is present on behalf of applicant to press this petition.

Perused the record. It appears that the petition has become infructuous by efflux of time.

Consigned to record.

In case applicant feels that the matter survives, liberty is granted to him to move application for recall of order within a month.

Order Date :- 2.4.2019

Rajneesh DR-PS)

(Vivek Chaudhary, J.)

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