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Smt. Nirmala Devi vs Dr. Amar Singh Rathaur Presently ...
2019 Latest Caselaw 2341 ALL

Citation : 2019 Latest Caselaw 2341 ALL
Judgement Date : 2 April, 2019

Allahabad High Court
Smt. Nirmala Devi vs Dr. Amar Singh Rathaur Presently ... on 2 April, 2019
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT No. - 2790 of 2013
 

 
Applicant :- Smt. Nirmala Devi
 
Opposite Party :- Dr. Amar Singh Rathaur Presently Posted As Director General
 
Counsel for Applicant :- Nitin Kumar Mishra,Kamlesh Kumar Singh
 
Counsel for Opposite Party :- C S C,S A Sabih,S.P. Tripathi
 

 
Hon'ble Vivek Chaudhary,J.

Case is called out in revised list. No one is present on behalf of applicant to press this petition.

Perused the record. It appears that the petition has become infructuous by efflux of time.

Consigned to record.

In case applicant feels that the matter survives, liberty is granted to her to move application for recall of order within a month.

Order Date :- 2.4.2019

Rajneesh DR-PS)

(Vivek Chaudhary, J.)

 

 

 
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