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Om Prakash Verma vs Akash Gupta
2019 Latest Caselaw 2336 ALL

Citation : 2019 Latest Caselaw 2336 ALL
Judgement Date : 2 April, 2019

Allahabad High Court
Om Prakash Verma vs Akash Gupta on 2 April, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION No. - 185 of 2016
 

 
Revisionist :- Om Prakash Verma
 
Opposite Party :- Akash Gupta
 
Counsel for Revisionist :- Vidya Bhushan Srivastava,Lalit Srivastava,Sukendu Pal Singh
 
Counsel for Opposite Party :- R.N. Singh,Ramendra Asthana
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Sukendu Pal Singh, counsel for the revisionist.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 2.4.2019

skv

 

 

 
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