Pranjal Mishra vs State Of U.P. And 3 Others
2019 Latest Caselaw 2330 ALL

Citation : 2019 Latest Caselaw 2330 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Pranjal Mishra vs State Of U.P. And 3 Others on 2 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3589 of 2019
 

 
Petitioner :- Pranjal Mishra
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shishir Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Singh
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, list on 17.4.2019 within the top ten cases.

Order Date :- 2.4.2019

Pramod Tripathi

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