M/S Committee Of Management Janta ... vs State Of U.P. And 5 Others
2019 Latest Caselaw 2329 ALL

Citation : 2019 Latest Caselaw 2329 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

M/S Committee Of Management Janta ... vs State Of U.P. And 5 Others on 2 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3920 of 2019
 

 
Petitioner :- M/S Committee Of Management Janta High School Through Its Manager Sri Munnu Tyagi
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Anil Kumar Tyagi,Rajesh Singh
 
Counsel for Respondent :- C.S.C.,Bhola Nath Yadav
 

 
Hon'ble Prakash Padia,J.

Supplementary affidavit filed today is taken on record.

On the request of learned counsel for the petitioner, put up on 18.4.2019 as fresh.

Order Date :- 2.4.2019

Pramod Tripathi

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