Radhe Shyam Sharma vs State Of U.P. And 3 Others
2019 Latest Caselaw 2325 ALL

Citation : 2019 Latest Caselaw 2325 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Radhe Shyam Sharma vs State Of U.P. And 3 Others on 2 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 18083 of 2018
 

 
Petitioner :- Radhe Shyam Sharma
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sharad Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Anil Kumar Srivastava
 

 
Hon'ble Prakash Padia,J.

Inspite of the order passed by this Court till date no counter affidavit has been filed.

In the circumstances, four weeks further time is granted to learned counsel for the respondents to file counter affidavit.

List on 06.5.2019.

Order Date :- 2.4.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App