Rajni vs State Of U.P. And 3 Others
2019 Latest Caselaw 2324 ALL

Citation : 2019 Latest Caselaw 2324 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Rajni vs State Of U.P. And 3 Others on 2 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 18344 of 2018
 

 
Petitioner :- Rajni
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Siddharth Khare,Shri Ashok Khare, Senior Advocate
 
Counsel for Respondent :- C.S.C.,Vikram Bahadur Singh
 

 
Hon'ble Prakash Padia,J.

Mr. Vikram Bahadur Singh, learned counsel for the respondents contended that counter affidavit was filed in the Registry of this Court on 11.3.2019, which is not on record.

Office is directed to trace out the same and placed on record.

List after two weeks.

Order Date :- 2.4.2019

Pramod Tripathi

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