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Ramesh Chandra Agrawal vs Bijnor Zila Sahkari Bank Ltd. ...
2019 Latest Caselaw 2318 ALL

Citation : 2019 Latest Caselaw 2318 ALL
Judgement Date : 2 April, 2019

Allahabad High Court
Ramesh Chandra Agrawal vs Bijnor Zila Sahkari Bank Ltd. ... on 2 April, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 48957 of 2010
 

 
Petitioner :- Ramesh Chandra Agrawal
 
Respondent :- Bijnor Zila Sahkari Bank Ltd. Bijnor And Others
 
Counsel for Petitioner :- S. C. Kushwaha,B.P. Mishra,Pankaj Kushwaha
 
Counsel for Respondent :- Salil Kumar Rai,SC,Sujeet Kumar Rai
 

 
Hon'ble Prakash Padia,J.

Order on amendment application

Amendment application filed on behalf of petitioner is allowed.

The necessary amendment be incorporated within three days.

List on 12.4.2019.

Order Date :- 2.4.2019

Pramod Tripathi

 

 

 
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