Mahendra Singh vs State Of U.P. And Others
2019 Latest Caselaw 2315 ALL

Citation : 2019 Latest Caselaw 2315 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Mahendra Singh vs State Of U.P. And Others on 2 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 74522 of 2010
 

 
Petitioner :- Mahendra Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Vinod Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

As prayed, list on 17.4.2019 for final disposal.

Order Date :- 2.4.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App