Satpal Yadav vs Principal Judge And Another
2019 Latest Caselaw 2313 ALL

Citation : 2019 Latest Caselaw 2313 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

Satpal Yadav vs Principal Judge And Another on 2 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2022 of 2019
 

 
Petitioner :- Satpal Yadav
 
Respondent :- Principal Judge And Another
 
Counsel for Petitioner :- Diwan Saifullah Khan
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Put up / list on 9.4.2019 as fresh.

Order Date :- 2.4.2019

Mukesh

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