U.P.S.R.T.C. vs Naresh And Others
2019 Latest Caselaw 2305 ALL

Citation : 2019 Latest Caselaw 2305 ALL
Judgement Date : 2 April, 2019

Allahabad High Court

U.P.S.R.T.C. vs Naresh And Others on 2 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 668 of 1996
 

 
Appellant :- U.P.S.R.T.C.
 
Respondent :- Naresh and Others
 
Counsel for Appellant :- Samir Sharma
 
Counsel for Respondent :- A. K. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 22.5.2019.

Order Date :- 2.4.2019

Mukesh

Download the LatestLaws.com Mobile App